LexTHOTTATHIL B.RADHAKRISHNAN, P.Q.BARKATH ALI
44 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 44 |
Disposal nature
| DISPOSED OF | 19 |
| DISMISSED | 9 |
| CLOSED | 6 |
| DISMISSED AS INFRUCTUOUS | 6 |
| ALLOWED | 2 |
| DISPOSED OF WITH COSTS | 1 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- COMMISSIONER,KENDRIYA VIDYALAYA SANGATHA v. M.JANARDHANAN & OTHERS — Kerala High Court (2012-01-23)
- UNION OF INDIA AND OTHERS v. K.LEELA — Kerala High Court (2012-01-23)
- MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION v. P.RAVEENDRAN PILLAI — Kerala High Court (2012-01-20)
- T.V.BABU v. C.K.VIJAYAKUMAR — Kerala High Court (2011-03-22)
- KARINKAL THOZHILALI LOADING UNION(CITU) v. K.G.CLIPPY — Kerala High Court (2011-03-10)
- SAROJAM v. SASANKAN — Kerala High Court (2010-09-16)
- ANCY MATHEW v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2010-09-16)
- T.P.AHAMMED v. THE SUB INSPECTOR OF POLICE, — Kerala High Court (2010-09-16)
- JIBIN P.B v. THE ADDITIONAL DIRECTOR GENERAL OF POLIC — Kerala High Court (2010-09-16)
- SUSEELA v. SABIK AHAMMED — Kerala High Court (2010-09-16)