THOTTATHIL B.RADHAKRISHNAN, P.BHAVADASAN
419 recorded High Court judgment(s) · 2008–2015
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 419 |
Disposal nature
| DISPOSED OF | 148 |
| DISMISSED | 93 |
| ALLOWED | 77 |
| CLOSED | 50 |
| REMANDED | 10 |
| DISMISSED AS WITHDRAWN | 9 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISMISSED FOR DEFAULT | 6 |
Recent judgments
- AMBATTUKAVU BHAGAVATHY KSHETHRA SAMITHY v. STATE OF KERALA — Kerala High Court (2015-02-05)
- FR.JAMES AERTHAYIL AND ANOTHER v. JOY MICHAEL AND 2 OTHERS — Kerala High Court (2013-11-07)
- MOIDU HAJI v. KUNHIKRISHNAN NAIR — Kerala High Court (2013-08-07)
- C.V.KRISHNAN v. P.RAGHAVAN — Kerala High Court (2012-09-18)
- M.BABY v. PUNNEN P.MARKOSE — Kerala High Court (2012-03-27)
- SASIKALA T.V. v. KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2012-03-22)
- AJI DAS.S. v. STATE OF KERALA — Kerala High Court (2012-03-22)
- PRAMOD K.V v. GURUVAYOOR DEVASWOM — Kerala High Court (2011-08-11)
- AMBILI GOPINATH v. RAJESH MOHAN — Kerala High Court (2011-08-10)
- AZAD RAHIM v. ANZAR RAHIM AND OTHERS — Kerala High Court (2011-06-01)
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