LexTHOTTATHIL B.RADHAKRISHNAN, N.K.BALAKRISHNAN
60 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 60 |
Disposal nature
| DISPOSED OF | 30 |
| DISMISSED | 13 |
| CLOSED | 9 |
| DISMISSED AS WITHDRAWN | 5 |
| DISMISSED AS NOT PRESSED | 2 |
| ALLOWED | 1 |
Recent judgments
- PRADEEP v. DEVASWOM COMMISSIONER — Kerala High Court (2012-11-26)
- M/S.NATIONAL ENGINEERING COMPANY v. P.SREENIVASAN — Kerala High Court (2012-11-26)
- COCHIN DEVASWOM BOARD v. THE DEPUTY DIRECTOR AND ANOTHER — Kerala High Court (2011-09-07)
- TRAVANCORE DEVASWOM BOARD v. LOCAL FUND AUDIT — Kerala High Court (2011-09-07)
- MUHAMMED SALI v. SYAM — Kerala High Court (2011-09-07)
- TRAVANCORE DEVASWOM BOARD v. LOCAL FUND AUDIT — Kerala High Court (2011-09-07)
- TRAVANCORE DEVASWOM BOARD v. LOCAL FUND AUDIT — Kerala High Court (2011-09-07)
- TRAVANCORE DEVASWOM BOARD v. LOCAL FUND AUDIT — Kerala High Court (2011-09-07)
- T.SUNANTHA v. THE SECRETARY,TRAVANCORE DEVASWOM — Kerala High Court (2011-09-07)
- INDU v. ANANDAN — Kerala High Court (2011-09-07)