THOTTATHIL B.RADHAKRISHNAN, B.P.RAY

31 recorded High Court judgment(s) · 2012–2014

Courts

Disposal nature

Recent judgments

• SANTHOSH KUMAR v. NATARAJAN — Kerala High Court (2014-02-07)
• SANTHOSH KUMAR v. A.M. THILOTHAMMA — Kerala High Court (2014-02-07)
• MANIKANDAN R. v. STATE OF KERALA — Kerala High Court (2013-12-16)
• UNION OF INDIA v. SREEKUMAR S — Kerala High Court (2013-12-16)
• GIGI G. v. STATE OF KERALA — Kerala High Court (2013-12-16)
• STATE OF KERALA v. JAIN JOSEPH — Kerala High Court (2013-12-16)
• RENJITH R v. KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2013-12-16)
• KERALA WATER AUTHORITY v. C.E.PAULOSE — Kerala High Court (2013-12-16)
• POULOSE v. THE MANAGING DIRECTOR — Kerala High Court (2013-11-13)
• P.R.RAJAM v. JOY GEORGE — Kerala High Court (2013-10-11)