THOTTATHIL B.RADHAKRISHNAN, . B.KEMAL PASHA

293 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• E.GOPALAKRISHNAN NAIR v. SANTHOSH KUMAR — Kerala High Court (2014-12-09)
• MUHAMMED RINZAD v. STATE OF KERALA — Kerala High Court (2014-12-09)
• RAJAN.P.NAIR v. UNION OF INDIA — Kerala High Court (2014-12-09)
• BINU T.G. v. THE TRAVANCORE DEVASWOM BOARD — Kerala High Court (2014-02-19)
• SARGACHITHRA PROPERTY DEVELOPERS v. DINESHAN — Kerala High Court (2014-02-19)
• PUSHPARAJAN T.B v. STATE OF KERALA — Kerala High Court (2014-02-19)
• BENNY v. BENEESH — Kerala High Court (2014-02-19)
• VARGHESE v. K.S.E.BOARD — Kerala High Court (2013-09-06)
• SURESH BABU v. N.SUKUMARAN — Kerala High Court (2013-09-06)
• M/S. KARUNYA KURIES AND LOANS v. JIJO THOMAS — Kerala High Court (2013-09-04)