THOTTATHIL B. RADHAKRISHNAN, ARIJIT BANERJEE
166 recorded High Court judgment(s) · 2014–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 166 |
Disposal nature
| DISPOSED | 106 |
| DISMISSED | 27 |
| TRANSFERRED | 18 |
| DISMISSED AS WITHDRAWN | 6 |
| DISMISSED AS NOT PRESSED | 3 |
| DISMISSED AS INFRUCTUOUS | 3 |
| DISMISSED FOR NON PROSECUTION | 1 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- SOYEB SARDAR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-04-27)
- SUSHIL KUMAR GUPTA v. POONAM GUPTA AND ORS — Calcutta High Court (2021-04-23)
- ANSARI BEGAM v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-04-21)
- SAMAR KR SWARNAKAR v. STATE OF WEST BENGAL — Calcutta High Court (2021-04-12)
- SANJIT SHARMA AND ANR v. State of West Bengal — Calcutta High Court (2021-04-09)
- GOPAL SARKAR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-04-09)
- SANJIT SHARMA AND ANR v. State of West Bengal — Calcutta High Court (2021-04-09)
- PRAMATHA NATH MANNA v. CBI & ANR — Calcutta High Court (2021-04-08)
- SHIV SHANKAR THAKUR v. GOVERNMENT OF WEST BENGAL AND ORS — Calcutta High Court (2021-03-26)
- SEIKH SADDIQUE AND ANR v. State of West Bengal — Calcutta High Court (2021-03-24)
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