THOTTATHIL B. RADHAKRISHNAN, ANIRUDDHA ROY

24 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• SAMRAT GHOSH v. UNION OF INDIA AND ORS. — Calcutta High Court (2021-03-22)
• AMITABHA MAJUMDAR v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-03-19)
• DIPENDRA NIRAULA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-03-19)
• PARESH CHANDRA MAITY & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-03-19)
• ASISH MAHAPATRA & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-03-19)
• DR JOYDEV LAHIRI v. THE CHEIF ELECTION COMMISSION OF INDIA AND ORS — Calcutta High Court (2021-03-18)
• SAMIRAN MOLLA v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-03-18)
• ASHIM @ ASIM KR HARANATH BHATTACHARYA @ ASIM HARINATH BHATTACHARYA @ASEEM KR BHATTACHARYA v. NATIONAL INVESTIGATION AGENCY — Calcutta High Court (2021-03-15)
• KALAWATI DEVI v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2021-03-15)
• CHIEF ELECTION COMMISSIONER AND ORS v. UJJWAL KUAMR AND ANR — Calcutta High Court (2021-03-12)