LexTHOTTATHIL B.RADHAKRISHNAN,A.RAJASHEKER REDDY
501 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 501 |
Disposal nature
| DISMISSED NO COSTS | 211 |
| ORDERED | 138 |
| DISMISSED | 65 |
| ALLOWED NO COSTS | 45 |
| DISPOSED OF NO COSTS | 16 |
| WITHDRAWN | 12 |
| CLOSED NO COSTS | 8 |
| DISMISSED AS INFRUCTUOUS | 4 |
Recent judgments
- Telangana State Industrial Infrastructure Corporation (TSIIC) v. Unitech Limited,6, — Telangana High Court (2019-04-01)
- Kamsani Sarojana v. The State of Telangana — Telangana High Court (2019-04-01)
- Smt. Najeebunnisa Begum v. The State of Telangana, — Telangana High Court (2019-04-01)
- KAMSANI RAMANA v. The State of Telangana — Telangana High Court (2019-04-01)
- THE COMMANDANT, SAR CPL, HYD v. M. RAMESH, — Telangana High Court (2019-04-01)
- Kamsani Sanjeeva v. The State of Telangana — Telangana High Court (2019-04-01)
- Telangana State Civil Supplies Corporation Limited v. M/s Lakshmi Narsimha Transport — Telangana High Court (2019-04-01)
- Mateti Venkata Kamalakar Rao, v. The State of Telangana, — Telangana High Court (2019-03-29)
- AMIT KUMAR v. Central Industrial Security Force, — Telangana High Court (2019-03-26)
- Mr. Satyeshwar Singh, v. Central Industrial Security Force, — Telangana High Court (2019-03-26)