THOTTATHIL B.RADHAKRISHNAN
271 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 270 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| ALLOWED NO COSTS | 107 |
| DISMISSED AS INFRUCTUOUS | 59 |
| DISMISSED NO COSTS | 24 |
| WITHDRAWN | 19 |
| DISMISSED WITH COSTS | 16 |
| CLOSED NO COSTS | 11 |
| ORDERED | 9 |
| DISPOSED OF NO COSTS | 8 |
Recent judgments
- Bandi , Siddabathula Harika, v. Bandi Sasikanth, — Telangana High Court (2018-12-31)
- K. Usha Preethi, v. Katikela Satish Kumar, — Telangana High Court (2018-12-31)
- P.Kalyani (Mangipudi) v. Mangipudi Sriramachandra Murthy — Telangana High Court (2018-12-31)
- M DEEPIKA v. C SHANATHARAJU — Telangana High Court (2018-12-31)
- V.SREENIVASA REDDY, BANGALORE v. B.L. RATHNAMMA, SECBAD — Telangana High Court (2018-12-31)
- Smt. Vuggiral Raja Rajeshwari Lakshmi Kumari v. Sri. Gidda Rama Krishna, — Telangana High Court (2018-12-31)
- Dandu Poornika v. Venneti Satyendra Kumar — Telangana High Court (2018-12-31)
- JANNE SPANADANA v. JANNE UMAPTHI — Telangana High Court (2018-12-31)
- SMT.NANDIGAM SOMA SUNEETHA /SUNEETHA v. SRI NANDIGAM VARA PRASAD — Telangana High Court (2018-12-31)
- M/S BVSR KVR(JV), HYD v. M/S RAIL VIKAS NIGAM LIMITED, CHENNAI — Telangana High Court (2018-12-31)
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