THOTTATHIL B.RADHAKRISHNAN
8,003 recorded High Court judgment(s) · 2006–2017
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 8003 |
Disposal nature
| DISPOSED OF | 4441 |
| DISMISSED | 1796 |
| ALLOWED | 668 |
| CLOSED | 647 |
| DISMISSED AS WITHDRAWN | 137 |
| DISMISSED AS INFRUCTUOUS | 132 |
| DISMISSED AS NOT PRESSED | 62 |
| DISMISSED FOR DEFAULT | 46 |
Recent judgments
- MADICHERRY GANGADHARAN v. VALAPPIL RAJAN — Kerala High Court (2017-02-15)
- E.M.GANAPATHY v. SRI.HARIDAS — Kerala High Court (2017-02-15)
- AYSHA BEEVI v. THE STATE OF KERALA — Kerala High Court (2017-02-15)
- THE SECRETARY, RTA, IDUKKI v. JOSEPH AUGUSTINE — Kerala High Court (2017-02-15)
- ARUN GOPALAKRISHNAN v. THE STATE OF KERALA — Kerala High Court (2017-02-14)
- PRIME TECH GENERAL TRADING PVT.LTD v. THE INTELLIGENCE INSPECTOR — Kerala High Court (2017-02-01)
- ABOOBACKER K. v. STATE BANK OF INDIA — Kerala High Court (2017-01-30)
- K.P ABDUL AZEEZ v. TAHSILDAR — Kerala High Court (2017-01-30)
- ROY MATHEW v. GOVERNMENT OF KERALA — Kerala High Court (2017-01-30)
- THE MANAGING DIRECTOR v. BABU — Kerala High Court (2017-01-30)
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