LexTHOMAS P.JOSEPH, A.K.BASHEER
75 recorded High Court judgment(s) · 2008–2009
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 75 |
Disposal nature
| CLOSED | 27 |
| DISMISSED | 22 |
| ALLOWED | 9 |
| DISPOSED OF | 8 |
| PARTLY ALLOWED | 4 |
| DISMISSED AS WITHDRAWN | 4 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- T.R.MOHANAKUMAR v. UNION OF INDIA & ANR. — Kerala High Court (2009-08-07)
- T.R.MOHANAKUMAR v. RUBBER BOARD REP. BY ITS CHAIRMAN — Kerala High Court (2009-08-07)
- CHAPPILI DAMODARAN v. STATE OF KERALA — Kerala High Court (2009-02-05)
- SANGEETHA VARGHESE v. VARGHESE M.VARGHESE @ GULMON, — Kerala High Court (2009-02-04)
- VINEED T. v. SUMATHI — Kerala High Court (2009-02-04)
- M.JOHN ALIAS SAJU v. DENNIS M.PAUL — Kerala High Court (2009-02-04)
- SHINE v. STATE OF KERALA — Kerala High Court (2009-02-04)
- CHANDRABABU v. SUPERINTENDENT OF POLICE AND OTHERS — Kerala High Court (2009-02-04)
- SHEEJA KUMARI v. THE ADDITIONAL CHIEF SECRETARY TO GOVERN — Kerala High Court (2009-02-03)
- RATHEESH KUMAR v. THE CIRCLE INSPECTOR OF POLICE,PUNALUR — Kerala High Court (2009-02-03)