THOMAS P.JOSEPH
14,135 recorded High Court judgment(s) · 2007–2014
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| Kerala High Court | 14135 |
Disposal nature
| DISPOSED OF | 4110 |
| ALLOWED | 4062 |
| DISMISSED | 3559 |
| CLOSED | 845 |
| PARTLY ALLOWED | 572 |
| DISMISSED AS WITHDRAWN | 503 |
| DISMISSED AS NOT PRESSED | 237 |
| DISMISSED AS INFRUCTUOUS | 103 |
Recent judgments
- SATHEESAN v. STATE OF KERALA — Kerala High Court (2014-07-18)
- SAMEER O.T v. STATE OF KERALA — Kerala High Court (2014-07-18)
- SURAN v. STATE OF KERALA — Kerala High Court (2014-07-17)
- MURALEEDHARAN v. STATE OF KERALA — Kerala High Court (2014-07-17)
- BIJU JOSEPH v. STATE OF KERALA — Kerala High Court (2014-07-17)
- SANTHI v. STATE OF KERALA — Kerala High Court (2014-07-17)
- BINOY v. STATE OF KERALA — Kerala High Court (2014-07-17)
- SABU S/O.SOMAN v. STATE OF KERALA — Kerala High Court (2014-07-17)
- HAFSAL RAHMAN v. THE STATE OF KERALA — Kerala High Court (2014-07-17)
- P M CHACKO v. STATE OF KERALA — Kerala High Court (2014-07-17)
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