THE CHIEF JUSTICE,THE CHIEF JUSTICE

35 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• Narendra Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2015-01-16)
• Murari Krishna Sahay v. Smt. Neelam Sahay @ Babi — Patna High Court (2015-01-16)
• Deepak Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2015-01-16)
• Bisheshwar Prasad Yadav v. The State Of Bihar and Ors — Patna High Court (2015-01-09)
• Hiralal Gupta v. The State Of Bihar and Ors — Patna High Court (2015-01-09)
• Birendra Kumar v. The State Of Bihar and Ors — Patna High Court (2015-01-09)
• KR.SHASHI SHEKHAR SINHA,ADV andO v. THE BIHAR STATE BAR COUNCIL andA — Patna High Court (2015-01-09)
• Pravin Kumar v. The State Of Bihar and Ors — Patna High Court (2015-01-09)
• The State Of Bihar and Ors v. Suresh Chandra Srivastava and Ors — Patna High Court (2015-01-08)
• Madhavi Singh v. The State Of Bihar and Ors — Patna High Court (2015-01-08)