LexTHE CHIEF JUSTICE -
1,009 recorded High Court judgment(s) · 2010–2023
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 1009 |
Disposal nature
| DISPOSED | 386 |
| BAIL GRANTED | 333 |
| WITHDRAWN | 173 |
| DISMISSED | 75 |
| ALLOWED | 29 |
| D.F.D. FOR NON APPEARANCE | 9 |
| REJECTED | 4 |
Recent judgments
- Ghanshyam Choudhary v. The State of Bihar — Patna High Court (2023-02-01)
- Ghanshyam Choudhary v. The State of Bihar — Patna High Court (2023-02-01)
- Laxmi Civil Engineering Services Pvt. Ltd., v. The State of Bihar through the Principal Secretary, — Patna High Court (2023-02-01)
- Geeta Electrical v. The State of Bihar — Patna High Court (2023-02-01)
- Krishna Kumar Thakur v. The State of Bihar — Patna High Court (2023-02-01)
- Anil Kumar Prasad v. Kim Infrastructure and Developers Limited — Patna High Court (2023-02-01)
- Life Line Hospital and Research Centre v. The Employees State Insurance Corporation — Patna High Court (2023-02-01)
- Kashish Developers Limited v. The State of Bihar through Principal Secretary-cum- Commissioner — Patna High Court (2023-02-01)
- Krishna Kumar Thakur v. The State of Bihar — Patna High Court (2023-02-01)
- Kashish Developers Limited v. The State of Bihar through Principal Secretary-cum- Commissioner — Patna High Court (2023-02-01)