LexTHE CHIEF JUSTICE-
650 recorded High Court judgment(s) · 2010–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 650 |
Disposal nature
| DISPOSED | 290 |
| CONSIGNED | 204 |
| BAIL GRANTED | 85 |
| ALLOWED | 26 |
| REJECTED | 13 |
| WITHDRAWN | 13 |
| DISMISSED | 9 |
| D.F.D. FOR NON APPEARANCE | 5 |
Recent judgments
- Karnataka State Electronics Development Corporation Ltd. v. The State of Bihar — Patna High Court (2025-01-10)
- The Union of India v. Sanjay Kumar Singh — Patna High Court (2025-01-10)
- M/s Global Industries v. Bihar Urban Infrastructure Development Corporation Ltd (BUIDco.) — Patna High Court (2024-12-19)
- M/s R.S. Contruction, a firm registered under the Partnership Act 1932, v. Building Construction Department, Government of Bihar, — Patna High Court (2024-12-19)
- M/s Larsen and Toubro Limited v. The State of Bihar — Patna High Court (2024-12-19)
- ABB India Limited v. Indian Oil Corporation Limited — Patna High Court (2024-12-19)
- S K Verma @ Sanjay Kumar Verma v. Planning And Infrastructural Development Consultants Pvt. Ltd. through the Managing Director, — Patna High Court (2024-12-06)
- M/s Universal Agro Corporation Ltd, v. Infrastructure Development Authority, — Patna High Court (2024-12-06)
- M/s SA Tech Software (I) Pvt. Ltd. v. The State of Bihar — Patna High Court (2024-12-06)
- M/s Universal Agro Corporation Ltd v. Infrastructure Development Authority, — Patna High Court (2024-12-06)