THE CHIEF JUSTICE
6,779 recorded High Court judgment(s) · 2013–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 5736 |
| Punjab & Haryana High Court | 1043 |
Disposal nature
| DISPOSED | 2123 |
| BAIL GRANTED | 1566 |
| DISMISSED | 1045 |
| WITHDRAWN | 541 |
| DISPOSED OF | 540 |
| ALLOWED | 487 |
| REJECTED | 307 |
| D.F.D. FOR NON APPEARANCE | 167 |
Recent judgments
- MS LORD SHIVA CONSTRUCTION COMPANY PVT LTD v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-15)
- KCC BUILDCON PVT LTD v. HARYANA SHAHARI VIKAS PRADHIKARAN AND OTHERS — Punjab & Haryana High Court (2026-05-15)
- HARYANA ELECTRICAL EQUIPMENT v. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED VIDYUT SADAN HISAR AND OTHERS — Punjab & Haryana High Court (2026-05-15)
- MAGHAR SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-13)
- TARUN BASRAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-08)
- MAKHAN PRABHAKAR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-08)
- YASHPAL AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-08)
- UDIT TOMAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-08)
- DEWAN AGRICULTURE WORKS THROUGH ITS PROPRIETOR MANJEET SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-08)
- SOM NATH @ SOM LAL v. STATE OF PUNJAB & OTHERS — Punjab & Haryana High Court (2026-05-08)
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