TEJINDER SINGH DHINDSA,. VIVEK PURI

224 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• ASHISH GUPTA AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-07-29)
• HARBHAJAN SINGH VIRK (SINCE DECEASED) v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-04-22)
• RESIDENTS WELFARE ASSOCIATION AND ANR. v. UNION TERRITORY OF CHANDIGARH AND ORS. — Punjab & Haryana High Court (2021-11-23)
• TEKA @ TIKA DAGAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-10-27)
• MUKHTIAR SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-10-27)
• HEM LATA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-10-27)
• AMARNATH TEWATIA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-10-27)
• LAXMI CHAND v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-10-27)
• SHER SINGH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-10-27)
• JOGINDER SINGH AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-10-27)