TEJINDER SINGH DHINDSA,. VINOD S. BHARDWAJ

284 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• PARKASH CHAND v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-07-22)
• M/S B K N FRUITS v. HARYANA STATE AGRICULTURAL MARKETING BOARD AND ANOTHER — Punjab & Haryana High Court (2022-02-18)
• AJIT KUMAR AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-02-17)
• USMAN ALIAS BABLU v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-01-31)
• BHAGWAN DASS AND ANR v. SPECIAL SECRETARY TO GOVT OF HARYANA AND ORS — Punjab & Haryana High Court (2022-01-31)
• SURJIT SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-01-31)
• RAKESH KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-01-27)
• HDFC BANK LTD. v. CHANDIGARH ADMINISTRATION, U.T. AND OTHERS — Punjab & Haryana High Court (2022-01-27)
• PARAMJIT KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2022-01-27)
• SANDEEP CHAHAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-01-25)