TEJINDER SINGH DHINDSA,. SANJIV BERRY

268 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• M/S HANDFAB A LIVING PARTNERSHIP FIRM AND ANOTHER v. STATE BANK OF INDIA AND OTHERS — Punjab & Haryana High Court (2023-03-03)
• M/S SEHGAL ELECTRONICS THROUGH ITS PROPIETOR v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2023-03-02)
• STATE BANK OF INDIA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-03-02)
• M/S CHITTOSHO MOTOR AND ORS v. INDIAN BANK — Punjab & Haryana High Court (2023-03-02)
• M/S PUNJAB LAW AGENCY v. PUNJAB NATIONAL BANK AND ANOTHER — Punjab & Haryana High Court (2023-03-02)
• PARVEEN ALIAS LILU v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-03-02)
• STATE BANK OF INDIA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-03-02)
• IFCI LTD. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2023-03-02)
• BANK OF MAHARASHTRA v. DISTRICT MAGISTRATE, LUDHIANA AND ORS. — Punjab & Haryana High Court (2023-03-01)
• M/S S.S. AULAKH KISSAN SEWA KENDRA v. STATE BANK OF INDIA — Punjab & Haryana High Court (2023-03-01)