TEJINDER SINGH DHINDSA,. PANKAJ JAIN

499 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• M/S STERILE INDIA PVT. LTD v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2023-02-03)
• M/S SCHLUMBERGER ASIA SERVICES LIMITED v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2023-02-03)
• M/S CHIRAG STEELS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-01-13)
• AVTAR SINGH AND ANR. v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-01-13)
• M/S JMC PROJECTS (INDIA) LTD. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-12-16)
• M/S ANAND MOTOR PRODUCTS PVT. LTD. v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2022-12-16)
• M/S ANAND MOTOR PRODUCTS PVT LTD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2022-12-16)
• M/S MATRIX CLOTHING PVT. LTD. v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2022-12-16)
• KARAN v. STATE OF HARYANA — Punjab & Haryana High Court (2022-09-30)
• VIKAS GARG v. STATE OF HARYANA — Punjab & Haryana High Court (2022-09-30)