TEJINDER SINGH DHINDSA,. LALIT BATRA

95 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• RAJENDER v. STATE OF HARYANA — Punjab & Haryana High Court (2022-06-02)
• RANJIT KAUR AND ANR. v. CHANDIGARH ADMINISTRATION AND ORS. — Punjab & Haryana High Court (2022-06-02)
• SURENDER RAO v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-03-15)
• SANDEEP CHOUDHRI AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-03-15)
• JAGTAR SINGH JOHAL ALIAS JAGGI v. NATIONAL INVESTIGATION AGENCY — Punjab & Haryana High Court (2022-03-15)
• DARSHAN SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-03-15)
• MEENAKSHI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-03-15)
• ALTAF ALIAS CHATWA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-03-14)
• KAMALJIT KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-03-14)
• RAMESHWAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2022-03-11)