TEJINDER SINGH DHINDSA,. DEEPAK MANCHANDA

828 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• M/S ASF INSIGNIA SEZ PVT. LTD. v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2023-01-24)
• SBI CARDS AND PAYMENT SERVICES LTD v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2023-01-06)
• GENPACT INDIA PVT. LTD. v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2022-11-11)
• NARINDER SINGH v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2022-10-31)
• M/S STALWART ALLOYS INDIA PVT LTD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2022-10-31)
• M/S EXETER METBIZ INDIA PVT. LTD. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-10-31)
• M/S STALWART ALLOYS INDIA PVT. LTD. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-10-31)
• M/S MSG ELECTRIC SYSTEM PVT LTD v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2022-10-28)
• M/S DSG PAPER PVT. LTD. v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2022-10-28)
• PAWAN KUMAR AND ORS. v. UNION TERRITORY CHANDIGARH AND ORS. — Punjab & Haryana High Court (2022-10-28)