TEJINDER SINGH DHINDSA

13,647 recorded High Court judgment(s) · 2004–2025

Courts

Disposal nature

Recent judgments

• JAI KISHORE AND ORS v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2025-04-08)
• SHIV RAM AND ORS v. MOOL CHAND — Punjab & Haryana High Court (2024-09-11)
• CJ DARCL LOGISTIC LIMITED v. STATE OF HARYANA — Punjab & Haryana High Court (2024-04-22)
• GURSEWAK SINGH & ORS v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2024-04-18)
• ANOOP KAUR v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2024-03-14)
• INDERJIT SINGH v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2024-03-05)
• SUNNY KAPOOR AND ORS v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2023-12-18)
• BAL AMRIT SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2023-12-08)
• PEPSU ROAD TRANSPORT CORP, PATIALA v. PATIALA BUS HIGHWAYS AND ORS — Punjab & Haryana High Court (2023-11-21)
• NAHAR SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2023-08-10)