TEJ PRATAP TIWARI

97 recorded High Court judgment(s) · 2025–2026

Courts

Allahabad High Court

Disposed off/Decided on merits	59
(unspecified)	15
Allowed/Partly Allowed on merits/Granted	12
Dismiss other than merit(DD/Non Prosec./Abated)	6
DISMISSED AS WITHDRAWN	5

NADEM MIAN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
MUNNA SINGH v. STATE OF U.P. — Allahabad High Court (2026-05-13)
SIPAHI SINGH AND 4 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
BABALU @ VIMAL KISHORE PANDEY v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
MOGALI ALIAS BANTI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
SHAHNAWAJ v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
NITESH KUMAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-04)
SMEER RAGHAV v. State of UP AND ANOTHER — Allahabad High Court (2026-03-18)
RAGHUVENDRA AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-03-18)
ANTU v. STATE — Allahabad High Court (2026-03-17)