TAXING OFFICER,. TEJINDER SINGH DHINDSA

65 recorded High Court judgment(s) · 2018–2023

Courts

Disposal nature

Recent judgments

• RAMBIR SINGH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-05-18)
• DHARMAPAL v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-05-18)
• KASHI RAM v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2023-05-18)
• RENU CHAUDHARY AND ANOTHER v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2023-05-18)
• HARDEEP SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-10-29)
• RAMJIWARI v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-10-29)
• MAHENDER PAL v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-29)
• UDAI SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-29)
• M/S M.G.F. EVENT MANAGEMENT v. THE STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-29)
• M/S ALL ABOUT OUTDOOR MEDIA.COM PVT LTD v. THE STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-10-29)