TAXING OFFICER,. SATPAL

32 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• EXCISE AND TAXATION COMMISSIONER, HARYANA v. M/S IMPERIAL FASTNERS PVT LTD, GURUGRAM & ANR. — Punjab & Haryana High Court (2018-09-14)
• JATINDER PAL SINGH MODI AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-08-30)
• AJAY SHARMA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-08-30)
• M/S HEMAN STEEL v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-08-30)
• VIRAAT TRADERS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-08-29)
• NEUMANN COMPONENTS PVT. LTD., PALWAL v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-08-14)
• ANAND & OTHERS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2017-05-26)
• PHOOL RAM & ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-05-26)
• UNION OF INDIA v. MEHAR SINGH @ MEHIR SINGH & ORS. — Punjab & Haryana High Court (2017-05-05)
• CHHINDER KAUR v. IMPROVEMENT TRUST,MOGA — Punjab & Haryana High Court (2017-04-25)