TAXING OFFICER,. MANJARI NEHRU KAUL

45 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• ANITA RANI v. PRESIDING OFFICER INDUSTRIAL CUM LABOUR COURT PATIALA AND ORS. — Punjab & Haryana High Court (2018-08-24)
• MUNISH BAJAJ AND SONS HUF v. THE DY DIRECTOR OF INCOME TAX AND ORS — Punjab & Haryana High Court (2018-07-20)
• M/S AMAR ELECTRONICS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-05-31)
• M/S LAKSHMI PRINTING COMPANY v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-05-31)
• MAHANT BHAGWAN DASS v. GULSHAN KUMAR AND ORS — Punjab & Haryana High Court (2018-05-31)
• VINAY PRAKASH CHAUHAN AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-05-31)
• M/S J D STEELS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2018-05-31)
• LOVE KUMAR DHIMAN AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-05-30)
• SAVITA MEHTA v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-05-30)
• SUSHIL v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-05-30)