TAXING OFFICER,. HARSIMRAN SINGH SETHI

83 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• SURESH AND ANR v. SUPERINTENDING CANAL OFFICER AND ORS — Punjab & Haryana High Court (2018-07-06)
• RANDHIR SINGH ETC. v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-05-03)
• SUKHBIR SINGH AEE (CIVIL) v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2018-05-03)
• BUDH DEV YADAV v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2018-05-02)
• SUKHWINDER DASS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-05-02)
• VINOD KUMAR AND ORS v. THE STATE BANK OF INDIA AND ORS — Punjab & Haryana High Court (2018-05-02)
• M/S RAJAT WIRES PVT LTD v. NARENDER AND ANR — Punjab & Haryana High Court (2018-05-01)
• M/S RAJAT WIRES PVT LTD v. ANAND AND ANR — Punjab & Haryana High Court (2018-05-01)
• SANJAY KUMAR v. LOKAYUKTA HARYANA AND ORS — Punjab & Haryana High Court (2018-04-30)
• CROP CARE FEDERATION OF INDIA AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-04-30)