TAXING OFFICER,. DEEPAK SIBAL

25 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• KAPTAN SINGH v. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD AND ORS — Punjab & Haryana High Court (2018-08-24)
• RATESH MADAN v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-07-19)
• M/S OASIS TECHNOCONS LTD v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-07-19)
• M/S ADWEL ADVERTISING SERVICE AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-07-18)
• SHRI UDDEL DEV EDUCATION SOCIETY v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2018-07-18)
• JAI SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-07-13)
• PUSPRAJ RANA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-07-13)
• PAWAN KUMAR v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2018-05-31)
• DINESH KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-05-31)
• SUSHIL KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-03-28)