TAXING OFFICER,. ASHOK KUMAR VERMA

203 recorded High Court judgment(s) · 2018–2023

Courts

Disposal nature

Recent judgments

• PARVEEN AHUJA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-05-18)
• SUSHIL KUMAR JAIN AND AOTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-05-18)
• OM PARKASH YADAV v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-05-18)
• RAJ KUMAR AND OTHERS v. STATE OF HARYANA AND OHERS — Punjab & Haryana High Court (2023-05-18)
• JAGDISH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-05-18)
• SUKHDEVI AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-05-18)
• KAMLA DEVI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-05-18)
• DEVENDER SINGH AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2023-05-18)
• ASHOK KUMAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-05-18)
• ONKAR CHADHA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-05-18)