TAXING OFFICER

195 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• PARVINDER KAUR AND ORS. v. NARESH KUMAR AND ORS. — Punjab & Haryana High Court (2018-10-12)
• FAJRUDEEN AND ORS v. SURESH KUMAR — Punjab & Haryana High Court (2018-10-12)
• NEW INDIA ASSURANCE CO. v. SMT. PREM KHANNA — Punjab & Haryana High Court (2018-10-12)
• KAUSHALYA RANI v. HARPREET SINGH — Punjab & Haryana High Court (2018-10-12)
• MOHAN SINGH v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2018-10-12)
• DHARAM PAL v. BIR SINGH AND ORS. — Punjab & Haryana High Court (2018-10-12)
• GURMANJAN KAUR v. HARPREET SINGH — Punjab & Haryana High Court (2018-10-12)
• RAMESH CHAND v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-09-07)
• AARTI ANAND & ANR. v. PAVITTAR SINGH & ORS. — Punjab & Haryana High Court (2018-09-07)
• PANNE LAL AND ORS v. STATE OF HRY AND ORS — Punjab & Haryana High Court (2018-08-10)