TASHI RABSTAN, . WASIM SADIQ NARGAL

69 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• INDERJEET SINGH v. ICICI LOMBARD AND ANR. — High Court of J&K and Ladakh (2023-08-14)
• JAMMU DEVELOPMENT AUTHORITY TH ITS VICE CHAIRPERSON BABILA RAKWAL JAMMU v. AJAY KUMAR — High Court of J&K and Ladakh (2023-08-02)
• UNION OF INDIA TH SECRETARY TO GOVT MINISTRY OF DEFENCE AND ORS v. LT COL VINOD K NAIR AND ANR — High Court of J&K and Ladakh (2023-07-21)
• DABUR INDIA LIMITED TH SANDEEP ZUTSHI(UNIT COMMERCIAL HEAD) v. COMMISSIONER OF CGST JAMMU ,CENTRAL EXCISE AND GOODS AND SERVICE TAX, COMMISSIONERATE JAMMU — High Court of J&K and Ladakh (2023-07-21)
• DARBARA SINGH v. EMPLOYEES STATE INSURANCE CORPORATION NEW DELHI TH ITS DG AND OTHERS — High Court of J&K and Ladakh (2023-07-21)
• PRITAM SINGH AND OTHERS v. BABILA RAKWAL COLLECTOR LAND AVQUISITION REASI — High Court of J&K and Ladakh (2023-07-21)
• MOHINDER SINGH v. HIGH COURT OF J AND K AND ORS HCOURT — High Court of J&K and Ladakh (2023-07-20)
• HAB LAL LOAN v. HON'BLE HIGH COURT AND ORS. HCOURT — High Court of J&K and Ladakh (2023-07-20)
• IRSHAD AHMED MALIK AND ORS v. THE HON'BLE HIGH COURT AND ORS. HCOURT — High Court of J&K and Ladakh (2023-07-20)
• TARAQ PARVEZ AND ANOTHER v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETRAY RURAL DEV DEPTT PANCHAYAT RAJ AND OTHERS — High Court of J&K and Ladakh (2023-07-17)