TASHI RABSTAN, . SINDHU SHARMA

97 recorded High Court judgment(s) · 2019–2023

Courts

High Court of J&K and Ladakh

Disposed Off	37
Dismissed	29
Dismissed as Withdrawn	21
Dismissed for Non Prosecution	8
Dismissed as Infractuous	2

CHUNI LAL BHAGAT v. STATE TH.SECY.PUBLIC HEALTH ENGINEERING (P.H.E.) DEPTT. AND ANR. — High Court of J&K and Ladakh (2023-03-17)
KENDRIYA VIDYALAYA SANGATHAN AND ORS. v. CENTRAL INFO.COMMISSION AND ANR. — High Court of J&K and Ladakh (2022-11-03)
STATE TH.G.A.D v. BHUMESH SHARMA — High Court of J&K and Ladakh (2022-10-19)
M/S PARAGATI PACKAGING v. UOI.TH.MINISTRY OF FINANCE AND ORS. — High Court of J&K and Ladakh (2022-10-19)
SHAMA DEVI AND OTHERS v. UNION TERRITORY OF JAMU AND KASHMIR TH SECRETRAY REVENUE AND RELIEF DEPTT AND OTHERS — High Court of J&K and Ladakh (2022-10-19)
RIPUDAMAN SHARMA AND OTHERS v. GIRIDHAR ARAMANE SECRETARY MINISTRY OF ROAD TRANSPORT AND HIGHWAYS NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2022-10-18)
RAJESHWARI KATOCH v. STATE TH.TOURISM DEPTT.AND ORS. — High Court of J&K and Ladakh (2022-10-18)
AB.JABBAR HAJAM v. ARUN KUMAR PANJARIYA PROJECT DIRECTOR NATIONAL HIGHWAY AUTHORITY OF INDIA AND ANOTHER — High Court of J&K and Ladakh (2022-10-18)
COMMISSIONER OF CGSTAND CENTRAL EXCISE JAMMU v. K S PROFILES JAMMU — High Court of J&K and Ladakh (2022-10-17)
COMMISSIONER OF CGST AND CENTRAL EXCISE JAMMU v. JAY AMBEY AROMATICS SIDCO INDUSTRIAL COMPLEX JAMMU — High Court of J&K and Ladakh (2022-10-17)