TASHI RABSTAN, . SANJAY DHAR

38 recorded High Court judgment(s) · 2017–2021

Courts

High Court of J&K and Ladakh

Dismissed	26
Disposed Off	12

UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY GAD DEPTT JAMMU v. KAISAR AHMED BHAWANI AND OTHERS — High Court of J&K and Ladakh (2021-05-14)
JAGDISH SINGH JASROTIA AND OTHERS v. UNION TERRITORY OF JAMMU AND KASHMIR TH FINANCIAL COMMISSIONER FINANCE DEPTT AND OTHERS — High Court of J&K and Ladakh (2021-04-06)
NITIN GUPTA v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY FINANCE DEPTT AND OTHERS — High Court of J&K and Ladakh (2021-04-06)
GAGAN GUPTA AND OTHERS v. UNION TERRITORY OF JAMMU AND KASHMIR TH FINANCIAL COMMISSIONER FINANCE DEPTT AND OTHERS — High Court of J&K and Ladakh (2021-04-06)
SUMAN ROHMETRA v. UNION TERRITORY OF JAMMU AND KASHMIR THROUGH COMMISSIONER/SECRETARY TO GOVT FINANCE DEPTT AND ORS — High Court of J&K and Ladakh (2021-04-06)
SAMITA GUPTA AND OTHERS v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY FINANCE DEPTT AND OTHERS — High Court of J&K and Ladakh (2021-04-06)
ABDUL MAJID AND OTHERS v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY FINANCE DEPTT AND OTHERS — High Court of J&K and Ladakh (2021-04-06)
SANDYA DEVI AND OTHERS v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY FINANCE DEPTT AND OTHERS — High Court of J&K and Ladakh (2021-04-06)
SUKHVINDER SINGH JOHAR v. SANDYA DEVI AND ORS — High Court of J&K and Ladakh (2021-04-06)
BALBIR SINGH AND OTHERS v. UNION TERRIOTYR OF JAMMU AND KASHMIR TH ITS FINANCIAL COMMISSIONER FINANCE DEPTT AND OTHERS — High Court of J&K and Ladakh (2021-04-06)