TASHI RABSTAN, . RAJESH SEKHRI

76 recorded High Court judgment(s) · 2022–2023

Courts

High Court of J&K and Ladakh

Disposed Off	29
Dismissed	27
Dismissed as Withdrawn	12
Dismissed for Non Prosecution	5
Dismissed as Infractuous	3

RAM PAUL SHARMA v. HON'BLE HIGH COURT OF JAMMU AND KASHMIR AND LADAKH TH REGISTRAR GENERAL JAMMU AND OTHERS — High Court of J&K and Ladakh (2023-05-16)
PHALEL SINGH JAMWAL v. HIGH COURT OF JAMMU AND KASHMIR AND LADAKH AT JAMMU TH REGISTRAR GENERAL AND OTHERS COURT — High Court of J&K and Ladakh (2023-05-12)
SHABIR AHMED SHAH v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY REVENUE DEPTT AND OTHERS. — High Court of J&K and Ladakh (2023-05-12)
ARCHANA BAKSHI v. STATE TH.EDUCATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2023-05-04)
U.O.I.THROUGH SECRETARY v. MOTI LAL — High Court of J&K and Ladakh (2023-05-04)
AMIT MALHOTRA v. THE CHAIRMAN MANAGING DIRECTOR BHARAT SANCHAR NIGAM LTD. AND ORS. — High Court of J&K and Ladakh (2023-05-04)
USHA SHARMA AND OTHERS TH SKANDHYA SHARMA v. DARSHAN LAL AND OTHERS — High Court of J&K and Ladakh (2023-04-06)
UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY EDUCATION DEPARTMENT v. TALVINDER KOUR — High Court of J&K and Ladakh (2023-04-06)
MOHD.SYED JAWAD WANI v. R P GUPTA COMMANDING OFFICER 52 RCC GREF C/O 56 APO — High Court of J&K and Ladakh (2023-04-06)
M/S AMLAK TRADING CO BUSINESS TH SARFRAZ AHMED AND ANOTHER v. UNION OF INDIA TH ITS SECRETARY MINISTRY OF FINANCE GOI NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2023-04-05)