TASHI RABSTAN, . RAHUL BHARTI

25 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• ZAMINDARAN VILLAGE HANCH TH MOHAMMED AMIN MALIK v. VIJAY KUMAR BIDHURI COMMISSIONER SECRETARY REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-12-15)
• NEW INDIA ASSURANCE CO.LTD. v. M/S.LEKH RAJ AND SONS AND ORS. — High Court of J&K and Ladakh (2023-12-15)
• SULABH INTERNATIONAL SOCIAL SERVICE ORGANISATION TH ANIL KUMAR SINGH v. SARAL SUGAM SEWA SOCIETY SANGAM VIHAR TH GAURI SHANKAR AND OTHERS — High Court of J&K and Ladakh (2023-12-15)
• UT OF J AND K TH COMMISSIONER SECRETARY TO GOVT REVENUE DEPTT AND OTHERS v. ZAMINDARAN VILLAGE HANCH TH MOHD AMIN MALIK — High Court of J&K and Ladakh (2023-12-15)
• VIKAS KUMAR SHARMA v. U T OF J AND K TH COMMISSIONER SECRETARY RURAL DEV DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-12-14)
• SHER-E-KASHMIR UNIVERSITY OF AGRICULTURE SCIENCES AND TECHNOLOGY KASHMIR TH ITS REGISTRAR AND ANR v. MOTI LAL BHAT — High Court of J&K and Ladakh (2023-09-18)
• RAMESH KUMAR v. UOI TH.MIN.OF DEFENCE AND ORS. — High Court of J&K and Ladakh (2023-09-05)
• ABRAR AMIN BUTT v. STATE TH.EDUCATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2023-08-17)
• RAKESH GUPTA v. INCOME TAX OFFICE WARD N A W — High Court of J&K and Ladakh (2023-08-17)
• UT OF JK THROUGH DIVISIONAL FOREST OFFICER v. JAMMU AND KASHMIR SPECIAL TRIBUNAL JAMMU — High Court of J&K and Ladakh (2023-08-17)