TARUN SAXENA,J. MUNIR

32 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• AKRAM KHAN v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-17)
• AKHILESH AND ANOTHER v. THE STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
• SMT SIMRAN AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
• SATSANG KUMAR AND 178 OTHERS v. STATE OF U.P. AND 16 OTHERS — Allahabad High Court (2026-05-13)
• ABHISHEK BANSAL AND 3 OTHERS v. State of UP AND 2 OTHERS — Allahabad High Court (2026-05-13)
• ABHISHEK BANSAL v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
• ASHOK KUMAR v. DISTRICT JUDGE, DISTRICT BIJNOR AND ANOTHER — Allahabad High Court (2026-05-13)
• SATYAM GIRI AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)
• ABHINAV v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)
• DR. MATILI RAJ AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)