LexTARUN AGARWALA,SAUMITRA DAYAL SINGH
643 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 643 |
Disposal nature
| Disposed off/Decided on merits | 312 |
| Dismissed on merits | 246 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 53 |
| Allowed/Partly Allowed on merits | 32 |
Recent judgments
- Padarath v. The District Magistrate and anr — Allahabad High Court (2018-02-06)
- STATE OF U.P. and 4 OTHERS v. PAWAN KUMAR — Allahabad High Court (2018-02-06)
- THE C/M KISAN AADARSH INTERMEDIATE COLLEGE THROUGH ITS MANAGER v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2018-02-06)
- Abdul Barik v. State of U.P. and 4 ors — Allahabad High Court (2018-02-06)
- M/s raj Enterprises v. State of U.P. and 5 ors — Allahabad High Court (2018-02-06)
- Yogesh Yadav v. State of U.P. and 4 ors — Allahabad High Court (2018-02-06)
- Jhungi Devi and 6 ors v. State of U.P. and 3 ors — Allahabad High Court (2018-02-06)
- THE C/M KISAN AADARSH INTERMEDIATE COLLEGE THROUGH ITS MANAGER v. STATE OF U.P. THROUGH PRINCIPAL SECY. — Allahabad High Court (2018-02-06)
- Lal chand and 3 ors v. State of U.P. and 5 ors — Allahabad High Court (2018-02-06)
- KAMLESH KUMAR MISHRA v. STATE OF U.P. AND 8 ORS — Allahabad High Court (2018-02-06)