TARLOK SINGH CHAUHAN, . VIVEK SINGH THAKUR
26 recorded High Court judgment(s) · 2016–2023
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 26 |
Disposal nature
| Disposed Off | 13 |
| Dismissed | 6 |
| Allowed | 6 |
| DISPOSED OFF | 1 |
Recent judgments
- THE CHAIRMAN MANAGING COMMITTEE, v. SH. DEVKI NANDAN KALTA — Himachal Pradesh High Court (2023-03-01)
- STATE OF HP AND ORS v. SANGEETA DEVI AND OTHERS — Himachal Pradesh High Court (2020-07-03)
- STATE OF HP v. SUNIL KUMAR — Himachal Pradesh High Court (2019-05-23)
- STATE OF HP v. KAPIL @DHILOO — Himachal Pradesh High Court (2019-05-23)
- STATE OF HP v. AJAY KUMAR — Himachal Pradesh High Court (2019-05-23)
- KANWAR SINGH THAKUR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-05-22)
- JAGMOHAN SHARMA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-05-22)
- STATE OF HP v. DHILKO DEVI — Himachal Pradesh High Court (2019-05-21)
- STATE OF HP v. ROSHAN LAL — Himachal Pradesh High Court (2019-05-21)
- LAKHVIR SINGH ALIAS HAPPY v. STATE OF HP — Himachal Pradesh High Court (2019-03-29)
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