LexTARLOK SINGH CHAUHAN, . VIRENDER SINGH
2,171 recorded High Court judgment(s) · 2019–2025
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 2171 |
Disposal nature
| Disposed Off | 1993 |
| Dismissed | 82 |
| Allowed | 62 |
| Dismissed as withdrawn | 10 |
| (unspecified) | 9 |
| Dissmiss For Default/Non-Prosecution | 6 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 5 |
| Dismissed/Rule Discharged | 2 |
Recent judgments
- PANKAJ KUMAR LAKHANPAL AND OTHERS v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2025-07-04)
- RAJNI KUMARI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-03-26)
- KAVITA v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-03-26)
- DINESH KUMAR SHARMA v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-03-26)
- SUNDER LAL v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-03-26)
- SANTOSH KUMAR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-03-26)
- RAJESH KUMAR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-03-26)
- ASHA DEVI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-03-26)
- VIJAY KUMAR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-03-26)
- RAJNI VERMA v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-03-26)