TARLOK SINGH CHAUHAN, . SUSHIL KUKREJA
1,611 recorded High Court judgment(s) · 2011–2025
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1611 |
Disposal nature
| Disposed Off | 984 |
| Dismissed | 287 |
| Allowed | 227 |
| Dismissed as withdrawn | 80 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 19 |
| Abated | 6 |
| Partly Allowed | 4 |
| Compromised. | 1 |
Recent judgments
- Sandeep Kumar v. State of HP — Himachal Pradesh High Court (2025-07-18)
- CHANDER MUKHI RESORTS PVT. LTD. v. STATE OF HP AND ANR — Himachal Pradesh High Court (2025-07-18)
- SANGEETA SAKLANI v. BHUPENDRA SINGH SAKLANI — Himachal Pradesh High Court (2025-07-18)
- CHANDER MUKHI RESORTS PVT. LTD. v. STATE OF HP AND ANR — Himachal Pradesh High Court (2025-07-18)
- REENA KUMARI v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2025-07-17)
- GIAN CHAND v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-07-17)
- MUNISH KUMAR v. UOI AND OTHERS — Himachal Pradesh High Court (2025-07-17)
- JAI KUMAR THAKUR AND OTHERS v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2025-07-17)
- STATE OF HP v. Rajesh — Himachal Pradesh High Court (2025-07-16)
- AFAMUFILE GOODNESS v. STATE OF HP — Himachal Pradesh High Court (2025-07-16)
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