LexTARLOK SINGH CHAUHAN, . SATYEN VAIDYA
2,684 recorded High Court judgment(s) · 2011–2025
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 2684 |
Disposal nature
| Disposed Off | 1926 |
| Dismissed | 415 |
| Allowed | 285 |
| Dismissed as withdrawn | 17 |
| (unspecified) | 15 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 6 |
| Dismissed/Rule Discharged | 4 |
| Partly Allowed | 4 |
Recent judgments
- UNION OF INDIA AND OTHERS v. JOGINDER LAL — Himachal Pradesh High Court (2025-06-25)
- M/S LAKHWINDER SINGH STONE CRUSHER v. THE UOI AND OTHERS — Himachal Pradesh High Court (2025-04-08)
- DHIRAJ AHLUWALIA v. AJAY SRIVASTAVA AND OTHERS — Himachal Pradesh High Court (2025-03-07)
- BAR COUNCIL OF HP HIGH COURT v. ABHIMANYU RATHOR AND ORS — Himachal Pradesh High Court (2025-01-09)
- H.P.STATE CIVIL SUPPLIES CORPORATION v. ASSTT.COMMISSIONER OF INCOME TAX — Himachal Pradesh High Court (2024-12-31)
- HP STATE CIVIL SUPPLIES CORPORATION LTD. v. ASST.COMMISSIONER OF INCOME TAX — Himachal Pradesh High Court (2024-12-31)
- HP STATE CIVIL SUPPLIES CORP. v. ASSISTANT COMMISSIONER OF INCOME TAX — Himachal Pradesh High Court (2024-12-31)
- STATE CIVIL SUPPLIES CORPORATION v. ASSTT.COMMISSIONER OF INCOME TAX — Himachal Pradesh High Court (2024-12-31)
- H.P.STATE CIVIL SUPPLIES CORPORATION v. ASSTT.COMMISSIONER OF INCOME TAX — Himachal Pradesh High Court (2024-12-31)
- THE EXECUTIVE ENGINEER IPH v. RAMESH KHANEJA — Himachal Pradesh High Court (2024-12-30)