TARLOK SINGH CHAUHAN, . SANDEEP SHARMA
228 recorded High Court judgment(s) · 2016–2024
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| Himachal Pradesh High Court | 228 |
Disposal nature
| Disposed Off | 143 |
| Dismissed | 45 |
| Allowed | 20 |
| Dismissed as withdrawn | 12 |
| Allowed To be withdrawn | 7 |
| Reversed | 1 |
Recent judgments
- SCHOOL MANAGEMENT COMMITTEE OLWA v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-07-04)
- GIAN SINGH v. STATE OF HP — Himachal Pradesh High Court (2023-10-20)
- STATE OF HP THROUGH SE HPPWD SHIMLA CIRCLE v. LAIQ RAM — Himachal Pradesh High Court (2023-10-20)
- SHAKUNTLA DEVI AND ANR v. STATE OF HP AND ANR — Himachal Pradesh High Court (2023-10-20)
- STATE GOVERNMENT OF HIMACHAL PRADESH v. JAI PARKASH AND OTHERS — Himachal Pradesh High Court (2023-10-20)
- STATE OF HP AND OTHERS v. BANKA RAM — Himachal Pradesh High Court (2023-10-20)
- BANKA RAM v. SUBHASISH PANDA AND ANR — Himachal Pradesh High Court (2023-10-20)
- STATE GOVERNMENT OF HIMACHAL PRADESH v. JAI PARKASH AND OTHERS — Himachal Pradesh High Court (2023-10-20)
- STATE OF HP AND ANR v. BOBY SAWANT — Himachal Pradesh High Court (2023-01-09)
- HIMACHAL PRADESH HIGH COURT NON GAZETTED EMPLOYEES/OFFICIAL EMPLOYEES ASSOCIATION v. STATE OF HP — Himachal Pradesh High Court (2023-01-09)
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