LexTARLOK SINGH CHAUHAN, . RANJAN SHARMA
175 recorded High Court judgment(s) · 2021–2024
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 175 |
Disposal nature
| Disposed Off | 160 |
| Allowed | 12 |
| Dismissed | 1 |
| Abated | 1 |
| Dissmiss For Default/Non-Prosecution | 1 |
Recent judgments
- STATE OF HP v. JAI PRAKASH KAUNDAL — Himachal Pradesh High Court (2024-09-27)
- VIJAY SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-09-05)
- VIJAY SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-08-05)
- VIJAY SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-07-17)
- VIJAY SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-07-15)
- SAURAV RATTAN v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-07-05)
- DAVINDER PAL @ RIMPU v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-12-18)
- STATE v. HARISH CHANDER — Himachal Pradesh High Court (2023-11-02)
- STATE v. HARISH CHANDER — Himachal Pradesh High Court (2023-11-02)
- HARISH CHANDER v. STATE — Himachal Pradesh High Court (2023-11-02)