TARLOK SINGH CHAUHAN, . RAKESH KAINTHLA

114 recorded High Court judgment(s) · 2018–2025

Courts

Himachal Pradesh High Court

114

Disposed Off	68
Dismissed	21
Allowed	14
(unspecified)	4
Dismissed as withdrawn	4
Partly Allowed	2
DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE	1

JAI DEVI v. STATE OF HP — Himachal Pradesh High Court (2025-05-01)
STATE v. KULDEEP SINGH — Himachal Pradesh High Court (2025-03-19)
STATE OF HP v. JAI KISHAN — Himachal Pradesh High Court (2025-03-01)
AKSHIT THAKUR v. HPTDC AND OTHERS — Himachal Pradesh High Court (2025-02-25)
ANITA GUPTA v. HIMUDA — Himachal Pradesh High Court (2025-02-25)
TRILOK NATH v. HPPCL AND OTHERS — Himachal Pradesh High Court (2025-02-24)
KAPIL DEV v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2025-02-24)
STATE OF HP v. JAI CHAND AND ANOTHER — Himachal Pradesh High Court (2025-02-24)
KAPIL DEV v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2025-02-24)
Krishna Kumar Sahni v. State of HP — Himachal Pradesh High Court (2025-02-24)