(TARLOK SINGH CHAUHAN), RAJESH SHANKAR

41 recorded High Court judgment(s) · 2025–2026

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Courts

Jharkhand High Court

Disposal nature

Disposed Off	35
Dismissed	4
Allowed	1
Dismissed AS Infractous	1

Recent judgments

M/S MAL METALLIKS PRIVATE LIMITED, THROUGH ITS AUTHORIZED SIGNATORY, NAMELY, DINESH KUMAR PARIK, v. THE STATE OF JHARKHAND, THROUGH ITS CHIEF SECRETARY, — Jharkhand High Court (2026-01-06)
M/S MULTITECH AUTO PRIVATE LIMITED, THROUGH ITS AUTHORIZED SIGNATORY NAMELY, DINESH KUMAR PARIK v. THE STATE OF JHARKHAND, THROUGH ITS CHIEF SECRETARY, — Jharkhand High Court (2026-01-06)
M/S RAMKRISHNA FORGINGS LTD. (PLANT- V), THRO ITS AUTHORIZED SIGNATORY, NAMELY, DINESH KUMAR PARIK, v. THE STATE OF JHARKHAND, THROUGH ITS CHIEF SECRETARY, — Jharkhand High Court (2026-01-06)
M/S RAMKRISHNA FORGINGS LTD. (PLANT- V), THRO ITS AUTHORIZED SIGNATORY, NAMELY, DINESH KUMAR PARIK, v. THE STATE OF JHARKHAND, THROUGH ITS CHIEF SECRETARY, — Jharkhand High Court (2026-01-06)
M/S MULTITECH AUTO PVT. LTD. UNIT - II, THROUGH ITS AUTHORIZED SIGNATORY NAMELY, DINESH KUMAR PARIK v. THE STATE OF JHARKHAND, THROUGH ITS CHIEF SECRETARY, — Jharkhand High Court (2026-01-06)
MS BMC METALCAST PRIVATE LIMITED THROUGH ITS DIRECTOR AND AUTHORISED SIGNATORY MR DEEPAK DOKANIA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-01-05)
MS RSB TRANSMISSIONS INDIA LIMITED THROUGH ITS ASSISTANT GENERAL MANAGER MR S M NAUSHERWAN v. STATE OF JHARKHAND — Jharkhand High Court (2026-01-05)
MS BMW INDUSTRIES LIMITED THROUGH ITS AUTHORISED SIGNATORY MR PRAHLAD KUMAR v. STATE OF JHARKHAND — Jharkhand High Court (2026-01-05)
MS RSB TRANSMISSIONS INDIA LIMITED THROUGH ITS ASSISTANT GENERAL MANAGER MR S M NAUSHERWAN v. STATE OF JHARKHAND — Jharkhand High Court (2026-01-05)
MS AMI ENTERPRISES PRIVATE LIMITED THROUGH ITS ONE OF THE DIRECTORS MR CHANDRAKANT ZATAKIA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-01-05)