LexTARLOK SINGH CHAUHAN, . JYOTSNA REWAL DUA
1,469 recorded High Court judgment(s) · 2019–2025
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1469 |
Disposal nature
| Disposed Off | 989 |
| Dismissed | 355 |
| Allowed | 104 |
| Allowed To be withdrawn | 6 |
| Dismissed as withdrawn | 5 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 3 |
| DELAY CONDONATED/REJECTED. | 2 |
| Dismissed/Rule Discharged | 2 |
Recent judgments
- DR JAGAT RAM v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2025-06-25)
- KAMAL KANT THAKUR v. HRTC AND ORS — Himachal Pradesh High Court (2025-04-08)
- JAWALA PRASAD v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-09-23)
- ONKAR SINGH v. HRTC AND OTHERS — Himachal Pradesh High Court (2024-03-13)
- RAJENDER KUMAR AND OTHERS v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-12-14)
- RAJENDER KUMAR AND ORS v. RAJEEV SHARMA AND ORS — Himachal Pradesh High Court (2023-07-28)
- SUNITA DEVI AND OTHERS v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-06-01)
- Kanshi Ram v. State of H.P — Himachal Pradesh High Court (2023-01-07)
- STATE OF HP AND ANR v. ATUL PUNDIR AND ORS — Himachal Pradesh High Court (2022-11-23)
- RAMESHWAR SHARMA v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-10-14)