TARLOK SINGH CHAUHAN, . CHANDER BHUSAN BAROWALIA
2,162 recorded High Court judgment(s) · 2013–2023
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 2162 |
Disposal nature
| Disposed Off | 1334 |
| Dismissed | 341 |
| Allowed | 233 |
| DISPOSED OFF | 95 |
| Dismissed as withdrawn | 85 |
| Allowed To be withdrawn | 35 |
| DISMISSED | 9 |
| ALLOWED | 6 |
Recent judgments
- BALBIR SINGH AND ORS v. STATE OF HP AND ANR — Himachal Pradesh High Court (2023-05-12)
- BHAJNU v. STATE OF HP AND ANR — Himachal Pradesh High Court (2023-04-05)
- BALWAN SINGH v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-10-10)
- PARVEEN KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-10-10)
- DR. D.D. GUPTA v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-08-22)
- HARI RAM v. THE HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION LTD AND ANR — Himachal Pradesh High Court (2022-08-10)
- EX GNR PARKASH CHAND v. HP EX SERVICEMEN CORPORATION AND ORS — Himachal Pradesh High Court (2022-08-10)
- PATI DEVI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-08-10)
- PRAVEEN KUMAR v. HPSEB LTD AND ANR — Himachal Pradesh High Court (2022-08-10)
- KARAM CHAND v. HPSEB LTD AND ORS — Himachal Pradesh High Court (2022-08-10)
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