TARLOK SINGH CHAUHAN, . BIPIN CHANDER NEGI

26 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• RAJINDER KUMAR v. STATE OF HP — Himachal Pradesh High Court (2025-07-11)
• JASVEER KAUR v. Vijeyender Kumar — Himachal Pradesh High Court (2025-07-11)
• JAN CHETNA JAGRUKTA SNYUKTA SANGHARSH SAMITI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2025-07-11)
• UNION OF INDIA AND OTHERS v. ANUSHIL SHARMA — Himachal Pradesh High Court (2025-06-26)
• UNION OF INDIA AND OTHERS v. NIRMALADEVI — Himachal Pradesh High Court (2025-06-26)
• UNION OF INDIA AND OTHERS v. SUNITA SHARMA — Himachal Pradesh High Court (2025-06-26)
• State of H P through Secretary Rural to the Govt of H P Shimla v. Rita Rani — Himachal Pradesh High Court (2025-06-26)
• UNION OF INDIA AND ORS v. Narender Singh Kanwar — Himachal Pradesh High Court (2025-06-26)
• UNION OF INDIA AND OTHERS v. YASHODHRA VERMA — Himachal Pradesh High Court (2025-06-26)
• M/S STERLING HOLIDAY RESORTS (INDIA) LTD v. THE COMMISSIONER, EXCISE AND TAXATION CUM REVISIONAL AUTHORITY AND ORS AND ORS — Himachal Pradesh High Court (2025-04-11)