LexTARLOK SINGH CHAUHAN, . ANOOP CHITKARA
225 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 225 |
Disposal nature
| Disposed Off | 139 |
| Allowed | 34 |
| Dismissed | 31 |
| Allowed To be withdrawn | 14 |
| Dissmiss For Default/Non-Prosecution | 4 |
| REMANDED | 2 |
| Partly Allowed | 1 |
Recent judgments
- STATE OF HP AND OTHERS v. SANEHRU DEVI — Himachal Pradesh High Court (2021-09-09)
- MALAHARI COOPERATIVE AGRICULTURE SERVICE SOCIETY LTD v. STATE OF HP AND ORS — Himachal Pradesh High Court (2021-01-22)
- M/S KUNDLAS LOH UDYOG v. HPSEB LTD AND OTHERS — Himachal Pradesh High Court (2020-08-07)
- REKHA DEVI AND OTHERS v. STATE OF HP — Himachal Pradesh High Court (2020-07-17)
- KALA SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2020-06-02)
- SUSHIL KUMAR PHULL v. CSKHPKVV — Himachal Pradesh High Court (2020-05-30)
- SATNAM SINGH v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2020-05-30)
- RASHMI DEVI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2020-05-29)
- BHUP SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2020-05-28)
- EX. N/ SUB. KUNJ LAL v. STATE OF HP AND ORS — Himachal Pradesh High Court (2020-05-27)